Allahabad High Court
Swadesh Premi vs Kr. Fateh Bahadur. Principal ... on 20 October, 2011
Bench: Shabihul Hasnain
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 4 Case :- CONTEMPT No. - 1352 of 2011 Petitioner :- Swadesh Premi Respondent :- Kr. Fateh Bahadur. Principal Secy., Home Deptt., Lko And Ors Petitioner Counsel :- S.N Bhardwaj Hon'ble Shabihul Hasnain,J.
It has been informed that the Court's order has not been complied with in its letter and spirit.
This Court directs that if the orders are not complied with, within a period of one month, opposite party no. 3, shall appear in person before this Court on the next date of listing.
List this case on 23.11.2011.
Order Date :- 20.10.2011 RS.