Allahabad High Court
Mohd. Moin vs State Of U.P. And Others on 19 October, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 54662 of 2011 Petitioner :- Mohd. Moin Respondent :- State Of U.P. And Others Petitioner Counsel :- Ateeq Ahmad Khan Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel states that instruction has not yet been received. As a last opportunity, on the request of learned Standing Counsel, put up on 3.11.2011 as fresh.
Order Date :- 19.10.2011 OP