Allahabad High Court
Kalu Ram Goyal vs State Of U.P. And Others on 19 October, 2011
Bench: Dilip Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 59702 of 2011 Petitioner :- Kalu Ram Goyal Respondent :- State Of U.P. And Others Petitioner Counsel :- Bheem Singh Respondent Counsel :- C.S.C. Hon'ble Dilip Gupta,J.
Learned Standing Counsel appears for respondent Nos. 1, 2 and 3. Issue notice to respondent No. 5 by registered post. Steps may be taken within a week.
The respondents may file the counter affidavit within a period of six weeks. Rejoinder affidavit, if any, may be filed within two weeks thereafter.
List this petition for admission/hearing in the week commencing 5th December, 2011.
Order Date :- 19.10.2011 SK