Allahabad High Court
Raj Deo Yadav vs State Of U.P. And Others on 19 October, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 58095 of 2007 Petitioner :- Raj Deo Yadav Respondent :- State Of U.P. And Others Petitioner Counsel :- G.C. Pant,Nitin Pant Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
As prayed, list in the week commencing from 14.11.2011.
Order Date :- 19.10.2011 NS