Allahabad High Court
Rajendra Prasad Dubey vs State Of U.P. And Others on 19 October, 2011
Bench: Dilip Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 59729 of 2011 Petitioner :- Rajendra Prasad Dubey Respondent :- State Of U.P. And Others Petitioner Counsel :- A.K.Dubey Respondent Counsel :- C.S.C.,K.Shahi Hon'ble Dilip Gupta,J.
Learned Standing Counsel appears for respondent Nos.1, 2 and 5. Sri K. Shahi appears for respondent Nos. 3 and 4. Issue notice to respondent Nos.6 and 7 by registered post. Steps may be taken within a week.
The respondents may file the counter affidavit within a period of six weeks. Rejoinder affidavit, if any, may be filed within two weeks thereafter.
List this petition for admission/hearing in the week commencing 12th December, 2011.
Order Date :- 19.10.2011 SK