Allahabad High Court
Ram Kishan vs R.P Saxena. Liquidator. Oudh ... on 19 October, 2011
Bench: Shabihul Hasnain
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 4 Case :- CONTEMPT No. - 1596 of 2011 Petitioner :- Ram Kishan Respondent :- R.P Saxena. Liquidator. Oudh Sahkari Bank Ltd., Indira Nagar Petitioner Counsel :- Subodh Kumar Gupta Respondent Counsel :- Rakesh Kumar Hon'ble Shabihul Hasnain,J.
List and connect along with Writ Petition No. 1819 (C) of 2011.
Order Date :- 19.10.2011 RS.