Allahabad High Court
Keshwar Pathak vs State Of U.P. & Others on 19 October, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 60617 of 2011 Petitioner :- Keshwar Pathak Respondent :- State Of U.P. & Others Petitioner Counsel :- A. P. Singh,H. C. Singh Respondent Counsel :- C. S. C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List in the week commencing 12.12.2011.
Order Date :- 19.10.2011 OP