Allahabad High Court
M/S Chaddha Brass Ltd. A Company ... vs Sri Kunwar Fateh Bahadur, Prin. ... on 19 October, 2011
Bench: Shabihul Hasnain
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 4 Case :- CONTEMPT No. - 1871 of 2011 Petitioner :- M/S Chaddha Brass Ltd. A Company Registered Under Respondent :- Sri Kunwar Fateh Bahadur, Prin. Secy.(Home) U.P. Civil Sectt Petitioner Counsel :- Sidharth Dhaon,Abhishek Dhaon,Sharad Nandan Ojha Hon'ble Shabihul Hasnain,J.
Heard Sri Abhishek Dhaon, learned counsel for the petitioner, has filed rejoinder-affidavit, which is taken on record.
Counter-affidavit has already been filed.
List this case in the second week of November, 2011 for hearing.
Order Date :- 19.10.2011 RS.