Allahabad High Court
Ram Swaroop Tyagi vs State Of U.P. Thru' Principal ... on 19 October, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 52696 of 2007 Petitioner :- Ram Swaroop Tyagi Respondent :- State Of U.P. Thru' Principal Secretary And Others Petitioner Counsel :- K. Ajit Respondent Counsel :- C.S.C.,Ajay Kr. Sharma Hon'ble Sunil Hali,J.
Learned Standing Counsel prays for and is granted three weeks' and no more time to file counter affidavit. In case counter affidavit is not filed, right to file counter affidavit shall stand closed.
List thereafter.
Order Date :- 19.10.2011 NS