Allahabad High Court
Sandeep Kumar Mishra vs State Of U.P. And Others on 18 October, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 60375 of 2011 Petitioner :- Sandeep Kumar Mishra Respondent :- State Of U.P. And Others Petitioner Counsel :- Siddharth Khare Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Connect it with Writ Petition No. 49356 of 2011. Learned Standing Counsel may seek instruction or file counter affidavit.
Order Date :- 18.10.2011 OP