Allahabad High Court
Girish Chandra And Others vs State Of U.P. And Others on 18 October, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 60287 of 2011 Petitioner :- Girish Chandra And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- R.P. Pandey Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List in the week commencing 5.12.2011.
Order Date :- 18.10.2011 OP