Allahabad High Court
C/M Ambedkar Primary Shcool And ... vs State Of U.P. And Others on 18 October, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 58242 of 2007 Petitioner :- C/M Ambedkar Primary Shcool And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- S.P. Pandey Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
As prayed, list after Diwali Vacation.
Learned counsel for the petitioner is directed to supply the english translated copy of the impugned order.
Order Date :- 18.10.2011 NS