Allahabad High Court
C/M Krishak Samaj Uchchatar ... vs Surendra Kumar Tiwari.Joint ... on 18 October, 2011
Bench: Shabihul Hasnain
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 4 Case :- CONTEMPT No. - 2001 of 2011 Petitioner :- C/M Krishak Samaj Uchchatar Madhyamik. Gonda Respondent :- Surendra Kumar Tiwari.Joint Dir., Devi Patan Mandal.Faizabad Petitioner Counsel :- S.P Singh,R.P Singh Hon'ble Shabihul Hasnain,J.
Sri Lalit Shukla, Addl. Chief Standing counsel has informed that the order has been complied with in its letter and spirit. The representation of the petitioner has been decided by the opposite party. The copy of the same is available with him. He has handed over the decision of the representation to Sri S. P. Singh before the Court.
Therefore, nothing remains to be decided by this Court in the case.
Notices are discharged.
The contempt petition, thus, stands dismissed.
Order Date :- 18.10.2011 RS.