Allahabad High Court
Union Of India Thru' The Garrison ... vs M/S Ajit Prasad Jain & Co & Another on 18 October, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 59671 of 2007 Petitioner :- Union Of India Thru' The Garrison Engineer (North) Respondent :- M/S Ajit Prasad Jain & Co & Another Petitioner Counsel :- Ashok Singh,Dr. A.K. Nigam Hon'ble Sunil Hali,J.
The case is passed over on the illness slip of Sri Ashok Singh, learned counsel for the petitioner.
List in the next cause list peremptorily.
Order Date :- 18.10.2011 NS