Allahabad High Court
Sri Sunil Kumar vs State Of U.P. And Others on 18 October, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 60304 of 2011 Petitioner :- Sri Sunil Kumar Respondent :- State Of U.P. And Others Petitioner Counsel :- K.K.Mishra @ Balram,P.K.Tiwari Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 18.10.2011 OP