Allahabad High Court
Satish Kumar Sharma vs Sri R.K.Shukla on 18 October, 2011
Bench: Shabihul Hasnain
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 4 Case :- CONTEMPT No. - 1180 of 2003 Petitioner :- Satish Kumar Sharma Respondent :- Sri R.K.Shukla Petitioner Counsel :- Ram Lakhan Vishwakarma Hon'ble Shabihul Hasnain,J.
As prayed, three days' further time is allowed to the petitioner's counsel for incorporating impleadment.
Office to proceed.
Order Date :- 18.10.2011 RS.