Allahabad High Court
Raj Nath Yadav vs Kunwar Vikram Singh, D.M. Distt. ... on 18 October, 2011
Bench: Shabihul Hasnain
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 4 Case :- CONTEMPT No. - 2307 of 2011 Petitioner :- Raj Nath Yadav Respondent :- Kunwar Vikram Singh, D.M. Distt. Ambedkar Nagar & Another Petitioner Counsel :- Pritam Singh Hon'ble Shabihul Hasnain,J.
Compliance report filed on behalf of opposite party no.2 has been filed, which is taken on record.
Rejoinder-affidavit be filed within two weeks.
List thereafter.
Order Date :- 18.10.2011 RS.