Allahabad High Court
Renu Agrawal vs State Of U.P. And Others on 17 October, 2011
Bench: Dilip Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 58762 of 2011 Petitioner :- Renu Agrawal Respondent :- State Of U.P. And Others Petitioner Counsel :- Nisheeth Yadav,C.B.Yadav Respondent Counsel :- C.S.C.,Raghuvir Singh Hon'ble Dilip Gupta,J.
Learned Standing Counsel appears for respondent Nos. and 2. Sri Raghuvir Singh appears for respondent No. 3.
The respondents may file the counter affidavit within a period of four weeks. Rejoinder affidavit, if any, may be filed within two weeks thereafter.
List this petition for admission/hearing in the week commencing 28th November, 2011.
Order Date :- 17.10.2011 SK