Allahabad High Court
Ram Kumar vs Land Management Committe, Vill. ... on 14 October, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 10371 of 2006 Petitioner :- Ram Kumar Respondent :- Land Management Committe, Vill. Bamrauli Uperhaaar & Others Petitioner Counsel :- Syed Aftab Ahmad Respondent Counsel :- C.S.C.,V.K. Singh Hon'ble Sunil Hali,J.
Vide order dated 22.9.2011, parties were directed to maintain status quo, however, no notice was issued to the respondents.
Learned standing counsel has accepted notice on behalf of State respondent.
Issue notice to respondent no.4. Steps be taken within one week.
List this case after service is effected.
Interim order to continue till the next date of listing.
Order Date :- 14.10.2011 NS