Allahabad High Court
Kapoor Chand vs State Of U.P. & Another on 14 October, 2011
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - C No. - 48782 of 2009 Petitioner :- Kapoor Chand Respondent :- State Of U.P. & Another Petitioner Counsel :- H.N. Shukla,R.R. Shukla Respondent Counsel :- C.S.C.,A.K. Srivastava Hon'ble Sudhir Agarwal, J.
Passed over on account of illness of Sri R.R. Shukla, learned counsel for petitioner.
List in the next cause list.
Dt. 14.10.2011 PS-48782/09