Allahabad High Court
Ram Bahadur Singh vs The Commissioner & Others on 13 October, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Civil Misc. Delay Condonation Application No.92268 of 2010. IN Case :- WRIT - C No. - 54868 of 2007 Petitioner :- Ram Bahadur Singh Respondent :- The Commissioner & Others Petitioner Counsel :- Veena Singh Respondent Counsel :- C.S.C.,Irshad Ali Hon'ble Sunil Hali,J.
Learned standing counsel has accepted notice on behalf of respondent Nos. 1 to 3.
Issue notice to respondent Nos. 4 and 5. Steps be taken within a week.
Learned standing counsel prays for and is granted four weeks' time to file counter affidavit to the condonation of delay application. Respondent nos. 4 and 5 may also file counter affidavit within the same period.
List thereafter.
Order Date :- 13.10.2011 NS