Allahabad High Court
Ranvir Singh vs State Of U.P. And Others on 13 October, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 59007 of 2011 Petitioner :- Ranvir Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- Neeraj Agarwal,Amar Pratap Singh Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel may file counter affidavit within a period of four weeks. Rejoinder affidavit may be filed within two weeks thereafter.
List in the week commencing 28.11.2011.
Order Date :- 13.10.2011 OP