Allahabad High Court
Ashok Kumar And Others vs State Of U.P. And Others on 13 October, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 59036 of 2011 Petitioner :- Ashok Kumar And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Ram Gopal Tripathi,R.N.Singh Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Connect and list along with the Writ Petition No. 52718 of 2011. Meanwhile, learned Standing Counsel may file counter affidavit.
Order Date :- 13.10.2011 OP