Allahabad High Court
Ram Pratap Singh & Others vs State Of U.P. & Others on 13 October, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 59294 of 2006 Petitioner :- Ram Pratap Singh & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Nagendra Nath Mishra Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
Allowed.
For orde, see my order of date, passed in writ petition No.58316 of 2006.
Order Date :- 13.10.2011 NS