Allahabad High Court
Constable 549 Sugriv Dubey vs State Of U.P. And Others on 13 October, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 59043 of 2011 Petitioner :- Constable 549 Sugriv Dubey Respondent :- State Of U.P. And Others Petitioner Counsel :- Durga Tiwari Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 13.10.2011 OP