Allahabad High Court
Nagar Panchayat vs Prsiding Officer And Others on 13 October, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 53282 of 2006 Petitioner :- Nagar Panchayat Respondent :- Prsiding Officer And Others Petitioner Counsel :- Anoop Trivedi Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
On the request of learned counsel for the petitioner, list this case in the next cause list. It is made clear that no further adjournment shall be granted and appropriate order shall be passed on the next date.
Order Date :- 13.10.2011 NS