Allahabad High Court
M/S D.K. Brothers And Another vs Union Of India And Others on 12 October, 2011
Bench: Sunil Ambwani, Kashi Nath Pandey
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 822 of 2011 Petitioner :- M/S D.K. Brothers And Another Respondent :- Union Of India And Others Petitioner Counsel :- Sandeep Singh,Piyush Sinha,Umesh Narain Sharma Respondent Counsel :- A.S.G.I.,R.B.Singhal.,S.C.,S.K. Shukla,V.Singh. Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J.
Supplementary counter affidavit has been filed by respondent.
Passed over on the request of Sri U.N. Sharma, learned counsel appearing for the appellant.
Put up on Monday dated 17.10.2011.
Order Date :- 12.10.2011 nethra