Allahabad High Court
Pushpraj Tripathi @ Tara Shankar vs State Of U.P. And Others on 12 October, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 15385 of 2006 Petitioner :- Pushpraj Tripathi @ Tara Shankar Respondent :- State Of U.P. And Others Petitioner Counsel :- Daya Shankar Mishra,Chandrakesh Mishra Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
As prayed, list after Diwali Vacation.
Order Date :- 12.10.2011 NS