Allahabad High Court
Nagendra Bahadur Singh vs State Of U.P. And Others on 12 October, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 48138 of 2011 Petitioner :- Nagendra Bahadur Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- Rajesh Kumar Singh Respondent Counsel :- C.S.C.,Ram Gopal Tripathi Hon'ble Rajes Kumar,J.
Sri Gautam Baghel, Advocate, represents respondent no. 2. Respondent nos. 1 to 3 is represented by Learned Standing Counsel. All the respondents may file counter affidavit within four weeks. Rejoinder affidavit may be filed within two weeks thereafter.
List in the week commencing 21.11.2011.
Order Date :- 12.10.2011 OP