Allahabad High Court
Constable 66 A.P. Rajnath Ram vs State Of U.P. And Others on 12 October, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 58432 of 2011 Petitioner :- Constable 66 A.P. Rajnath Ram Respondent :- State Of U.P. And Others Petitioner Counsel :- Akhilanand Mishra Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 12.10.2011 OP