Allahabad High Court
Paras Nath Sharma vs State Of U.P. And Others on 12 October, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 58422 of 2011 Petitioner :- Paras Nath Sharma Respondent :- State Of U.P. And Others Petitioner Counsel :- Jayant Kumar Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 12.10.2011 OP