Allahabad High Court
Madan Mohan Singh And Another vs State Of U.P. And Others on 12 October, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 33346 of 2006 Petitioner :- Madan Mohan Singh And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Raj Kumar,L.R.Khan Respondent Counsel :- C.S.C.,S.K.Rai Hon'ble Sunil Hali,J.
As prayed, list after three weeks.
Order Date :- 12.10.2011 NS