Allahabad High Court
M/S Arjun Singh Gyan Singh And ... vs State Of U.P. And Others on 12 October, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 17800 of 2006 Petitioner :- M/S Arjun Singh Gyan Singh And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- J.P. Pandey,S.K. Yadav Respondent Counsel :- C.S.C.,Anil Sharma,M.P.S. Niranjan Hon'ble Sunil Hali,J.
On account of illness slip of learned counsel for the petitioners, the case is adjourned.
List in the week commencing 7.11.2011.
Order Date :- 12.10.2011 NS