Allahabad High Court
Chandra Dev Ram vs State Of U.P. & Others on 11 October, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 58218 of 2011 Petitioner :- Chandra Dev Ram Respondent :- State Of U.P. & Others Petitioner Counsel :- Kamalesh Kumar Nishad Respondent Counsel :- C.S.C.,Smt. Radhika Srivastava Hon'ble Rajes Kumar,J.
Smt. Radhika Srivastava, Advocate appears on behalf of respondent no. 4 and learned Standing Counsel appears on behalf of respondent nos. 1 to 3. All the respondents may file counter affidavit within a period of four weeks. Rejoinder affidavit may be filed within two weeks thereafter.
List in the week commencing 21.11.2011.
Order Date :- 11.10.2011 OP