Allahabad High Court
Smt. Reeta Srivastava vs State Of U.P. & Others on 11 October, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 43809 of 2008 Petitioner :- Smt. Reeta Srivastava Respondent :- State Of U.P. & Others Petitioner Counsel :- S. P. Pandey Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
As prayed, put up tomorrow i.e. 12.10.2011.
Order Date :- 11.10.2011 NS