Allahabad High Court
Har Narayan Choubey vs Additional District Judge-Xiii ... on 11 October, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 30903 of 2008 Petitioner :- Har Narayan Choubey Respondent :- Additional District Judge-Xiii And Others Petitioner Counsel :- Vishwa Ratan Dwivedi Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
As prayed, put up tomorrow i.e. 12.10.2011.
Order Date :- 11.10.2011 NS