Allahabad High Court
Moti Lal Kushwaha vs State Of U.P. And Others on 10 October, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 41756 of 2011 Petitioner :- Moti Lal Kushwaha Respondent :- State Of U.P. And Others Petitioner Counsel :- P.R.Ganguly,J.H.Khan,Ramanuj Pandey Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
List in the next cause list i.e. on 18.10.2011. Till then, interim order shall continue.
Order Date :- 10.10.2011 OP