Allahabad High Court
Shiv Nath & Others vs Ram Kishan & Others on 10 October, 2011
Bench: Sibghat Ullah Khan
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- SECOND APPEAL No. - 174 of 2000 Petitioner :- Shiv Nath & Others Respondent :- Ram Kishan & Others Petitioner Counsel :- M.D.Singh Respondent Counsel :- Prakash Gupta,Dinesh Tiwari Hon'ble Sibghat Ullah Khan,J.
Learned brief holder of learned counsel for the appellant states that he has got no instruction. Substitution application to bring on record legal representatives of appellant no.5 and respondent no.2 has also not been filed.
Accordingly, appeal is dismissed for want of prosecution.
Order Date :- 10.10.2011 vks