Allahabad High Court
Smt. Priti vs State Of U.P. And Others on 10 October, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 22087 of 2011 Petitioner :- Smt. Priti Respondent :- State Of U.P. And Others Petitioner Counsel :- A.R.Dwivedi,Rahul Dwivedi Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Four weeks and no more is allowed to file counter affidavit. List thereafter. Interim order shall continue till then.
Order Date :- 10.10.2011 OP