Radhey Shyam Dhangar And Others vs State Of U.P. And Others

Citation : 2011 Latest Caselaw 5014 ALL
Judgement Date : 10 October, 2011

Allahabad High Court
Radhey Shyam Dhangar And Others vs State Of U.P. And Others on 10 October, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 50616 of 2010
 

 
Petitioner :- Radhey Shyam Dhangar And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rakesh Kumar Porwal,M.A.Zulfikar
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble Rajes Kumar,J.

On the request of learned counsel for the petitioner, list after two weeks.

Interim order shall continue till then.

Order Date :- 10.10.2011 OP