Allahabad High Court
Radhey Shyam Dhangar And Others vs State Of U.P. And Others on 10 October, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 50616 of 2010 Petitioner :- Radhey Shyam Dhangar And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Rakesh Kumar Porwal,M.A.Zulfikar Respondent Counsel :- C. S. C. Hon'ble Rajes Kumar,J.
On the request of learned counsel for the petitioner, list after two weeks.
Interim order shall continue till then.
Order Date :- 10.10.2011 OP