Allahabad High Court
Ramesh Kumar vs State Of U.P. And Others on 10 October, 2011
Bench: Dilip Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 57324 of 2011 Petitioner :- Ramesh Kumar Respondent :- State Of U.P. And Others Petitioner Counsel :- N.L.Pandey Respondent Counsel :- C.S.C. Hon'ble Dilip Gupta,J.
Connect this petition with Writ Petition No.11760 of 2011 and list on the date fixed.
Learned Standing Counsel appears for respondent Nos. 1 to 5. Issue notice to respondent No. 6 by registered post. Steps may be taken within a week.
The respondents may file the counter affidavit within a period of four weeks. Rejoinder affidavit, if any, may be filed within two weeks thereafter.
Order Date :- 10.10.2011 SK