Allahabad High Court
Gauri Shankar vs State Of U.P. And Others on 10 October, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 43435 of 2011 Petitioner :- Gauri Shankar Respondent :- State Of U.P. And Others Petitioner Counsel :- Satish Dwivedi Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Four weeks and no more is allowed to file counter affidavit. List in the week commencing 14.11.2011.
Order Date :- 10.10.2011 OP