Allahabad High Court
Ram Ratan Singh vs State Of U.P. And Others on 10 October, 2011
Bench: Arun Tandon
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- WRIT - A No. - 56893 of 2011 Petitioner :- Ram Ratan Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- Anil Kumar Tiwari Respondent Counsel :- C.S.C. Hon'ble Arun Tandon,J.
Let the District Development Officer, Jhansi file his personal affidavit categorically stating that when there are allegations of embezzlement of Govt. money by payment to un-eligible persons, why an FIR has not been lodged in the matter.
Put up on 20.10.2011.
Order Date :- 10.10.2011 NS