Allahabad High Court
Akhilesh Kumar Verma vs State Of U.P. And Others on 10 October, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 18629 of 2011 Petitioner :- Akhilesh Kumar Verma Respondent :- State Of U.P. And Others Petitioner Counsel :- Sudama Ji Shandilya,Sudhir Shandilya Respondent Counsel :- C. S. C. Hon'ble Rajes Kumar,J.
Rejoinder affidavit filed today. The same may be placed on record. List along with Writ Petition No. 18627 of 2011. Till the next date of listing, interim order shall continue.
Order Date :- 10.10.2011 OP