Allahabad High Court
Sri Ram Chandra And Others vs State Of U.P. And Others on 10 October, 2011
Bench: Arun Tandon
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- WRIT - A No. - 56843 of 2011 Petitioner :- Sri Ram Chandra And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Rajeev Kumar Srivastava Respondent Counsel :- C.S.C. Hon'ble Arun Tandon,J.
Learned standing counsel prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 10.10.2011 NS