Allahabad High Court
Harendra Kumar And Others vs State Of U.P. And Another on 10 October, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 47723 of 2011 Petitioner :- Harendra Kumar And Others Respondent :- State Of U.P. And Another Petitioner Counsel :- Shesh Kumar Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Sri Baldeep Nath, Advocate, holding brief of Sri B.P. Nath, Advocate, states that he has received instruction on behalf of respondent no. 2. He prays for and is granted four weeks time to file counter affidavit. Learned Standing Counsel may also file counter affidavit within the aforesaid period.
List in the week commencing 21.11.2011.
Order Date :- 10.10.2011 OP