Allahabad High Court
Mohd. Fasiuddin And Others vs State Of U.P. And Others on 30 November, 2011
Bench: Sunil Ambwani, Manoj Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - A No. - 28970 of 2010 Petitioner :- Mohd. Fasiuddin And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Anil Bhushan,Shailesh Srivastava Respondent Counsel :- C. S. C.,A. K. Mehrotra,A.K. Mishra,Sandeep Kumar Srivastava Hon'ble Sunil Ambwani,J.
Hon'ble Manoj Misra,J.
A mention has been made that Shri Shashi Nandan is out of Station. Put up tomorrow in the additional cause list.
Order Date :- 30.11.2011 RKP