Allahabad High Court
Shraddha Tripathi vs State Of U.P. U.P. Thru. Secretary ... on 29 November, 2011
Bench: Rajiv Sharma
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- MISC. SINGLE No. - 7093 of 2011 Petitioner :- Shraddha Tripathi Respondent :- State Of U.P. U.P. Thru. Secretary Higher Education & Ors. Petitioner Counsel :- Anurag Narain Respondent Counsel :- C.S.C.,W.U. Ahmad Hon'ble Rajiv Sharma,J.
Dismissed vide order of date passed on separate sheets, contained in Writ Petition No. 6743 (MS) of 2011.
Order Date :- 29.11.2011 lakshman