Allahabad High Court
Union Of India Thru G.M., North ... vs Dayanand Gupta & Others on 29 November, 2011
Bench: Sunil Ambwani, Manoj Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - A No. - 65108 of 2011 Petitioner :- Union Of India Thru G.M., North Cental Railway & Others Respondent :- Dayanand Gupta & Others Petitioner Counsel :- A.K. Gaur Hon'ble Sunil Ambwani,J.
Hon'ble Manoj Misra,J.
In this application filed by Union of India through General Manager, North Central Railway, a prayer has been made to serve all the 122 respondents, working as Substitute Parcel Porter at Kanpur Central Railway Station under Allahabad Division of the North Central Railway.
The application is allowed.
Let notices be effected by personal service on all the respondents through the Station Superintendent, Kanpur Central Railway Station. Steps may be taken within three weeks.
Order Date :- 29.11.2011 RKP