Allahabad High Court
Constable 469 A.P. Rajendra Singh ... vs State Of U.P. & Others on 28 November, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 68106 of 2011 Petitioner :- Constable 469 A.P. Rajendra Singh & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- Satya Prakash Pandey,Bhishm Pal Singh Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Put up day after tomorrow as fresh case before another Bench, after taking nomination from Hon'ble the Chief Justice.
Order Date :- 28.11.2011 SRY